LAWS(RAJ)-2026-7-7

CHANANA RAM Vs. STATE OF RAJASTHAN

Decided On July 24, 2026
CHANANA RAM Appellant
V/S
STATE OF RAJASTHAN Respondents

JUDGEMENT

(1.) The matter has remained pending consideration before this Court since the year 2025, and except for seeking adjournments, no efforts have been made to argue the matter since inception.

(2.) On 16/7/2026, following order-sheet was drawn:-

(3.) Thereafter, when the matter was listed on 20/7/2026 and following order-sheet was drawn:-