MUNNA LAL Vs. STATE OF RAJASTHAN

JUDGEMENT

(1.) (Oral) - Ramballabh (P.W.18) on 25.5.2008 being posted as SHO, Police Station Bhanwargarh at 9.45 AM received a telephonic information that dead body of Shivraj is lying in Village Hathiyadeh. After noting the information in daily diary report, Ramballabh (P.W.18) along with his companion police officials proceeded to the spot where the dead body was lying.

(2.) Upon arrival of police at the spot, Roshanlal (P.W.1) presented a written report (Ex.P.1).

(3.) Roshanlal (P.W.1) also identified the dead body to be of Shivraj, his brother.