(1.) By this bunch of writ petitions, a challenge is made to the Notification dated 16th October, 2015 issued by the State Government and Rajasthan Special Backward Classes (Reservation of Seats in Educational Institutions in the State and of Appointments and Posts in Services under the State) Act, 2015 (for short "the Act of 2015").
(2.) In the case of Shrawan Singh Tanwar in DB Civil Writ Petition No.1511/2016, a further challenge is made to the report submitted by the Other Backward Classes Commission (for short "the OBC Commission") recommending five castes for Special Backward Classes with 5 per cent reservation. Five castes have been thereby shifted from the category of Backward Classes to Special Backward Classes.
(3.) In the case of Kanaram Dhayal in DB Civil Writ Petition No.2795/2016, additional challenge is made to Justice Jas Raj Chopra Committee report dated 15th December, 2007.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN