MUBARIK Vs. STATE OF RAJASTHAN

JUDGEMENT

(1.) Investigating Officer Mr. Mukesh Kumar, Sub Inspector, Police Station Bhiwadi, District Alwar is present in person who submitted factual report of the matter through learned PP Mr. Anil Kumar Yadav which is taken on record.

(2.) Respondent No. 2- Arshad is present with his counsel Mr. R.R. Goyal, therefore, service is complete.

(3.) This misc. petition under Section 482 Cr.P.C. is preferred by the petitioner Mubarik for quashing FIR No. 57/2016 registered at Police Station Bhiwadi District Alwar for offence under Section 363 IPC.