(1.) The present Public Interest Litigation is being filed by Non-Governmental Organisation (NGO) who is claiming to be a social welfare organization and its particulars have been substantiated in II at page 24 of the petition & making following prayer : -
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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