LAWS(RAJ)-1985-10-43

JASWANT RAJ SINGHVI Vs. UNION OF INDIA

Decided On October 31, 1985
Jaswant Raj Singhvi Appellant
V/S
UNION OF INDIA Respondents

JUDGEMENT

(1.) THE petitioner by this writ petition has challenged the provisions of column II of the Schedule of the Defence Research and Development Organisation (Junior Scientific Officers) Recruitment Rules, 1980 (here in after referred to as the Rules of 1980). He has further prayed that a direction should be issued to the respondent to prepare seniority list of Foremen, Senior Scientific Assistants and Chief Draughtsmen by placing the Foremen block senior to the Senior Scientific Assistants and Chief Draughtsmen and thereafter make the selection to the post of Junior Scientific Officers. He has further prayed that the respondents may be restrained from making appointments to the posts of Junior Scientific Officers on the basis of panel prepared by the respondents.

(2.) THE petitioner is a diploma holder in Mechanical Engineering and was appointed as Assistant Foreman in the pay scale of Rs. 700 -900 in the year 1979.

(3.) THE promotion for the posts of Junior Scientific Officers pay scale 650 -1200 were held through the DPC and the petitioner's name did not find place in the panel Exbt. 3 dated 25th August, 1984, therefore the present writ petition is filed by the petitioner.