(1.) The petitioner has preferred the present writ petition with the following prayer:-
(2.) The facts, as narrated in the writ petition, in nutshell are as under:-
(3.) Learned counsel for the petitioner, in support of the writ petition, made the following submissions:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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