(1.) This order disposes of S.B. Civil Writ Petition No. 6796/2025 and S.B. Civil Writ Petition No.1031/2025.
(2.) The reliefs sought in S.B. Civil Writ Petition No.6796/2025 are as follows:
(3.) The reliefs sought in S.B.Civil Writ Petition No.1031/2025 are as follows: