LAWS(RAJ)-2025-10-64

GLOBAL PHARMACY COLLEGE Vs. STATE OF RAJASTHAN

Decided On October 14, 2025
Global Pharmacy College Appellant
V/S
STATE OF RAJASTHAN Respondents

JUDGEMENT

(1.) This writ petition has been filed by the petitioner - Institution with the following prayer :-

(2.) Brief Facts :

(3.) Learned counsel for the petitioner while arguing the writ petition made the following submissions :-