(1.) Instant revision petition has been filed by the petitioner against the order dtd. 28/6/2023, passed by learned Additional Session Judge No.4, Jodhpur Metro in Session Case No.129/2021, whereby learned trial court framed the charges against the petitioner for offence under Ss. 306, 500, 501, & 504 IPC.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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