(1.) An application (01/25) under Sec. 5 of the Limitation Act has been filed by the counsel for the petitioner.
(2.) For the reasons mentioned in the application, the same is hereby allowed.
(3.) Delay in filing the criminal revision petition is hereby condoned.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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