(1.) A per the office report, the notice on respondent No.1 has been received with a report that she refused to accept notices.
(2.) In view of the above report, the service on respondent No.1 is deemed to be complete.
(3.) None appears on behalf of respondent No.1.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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