STATE OF RAJASTHAN Vs. THAWRI

JUDGEMENT

(1.) Nobody is present on behalf of the appellants and the present appeal is pending since the year 2004, therefore, the same is being heard and decided finally today itself.

(2.) Mr. Sandeep Saruparia, learned counsel appears on behalf of the respondent-claimant.

(3.) Heard learned counsel for the respondent-claimant.