AJAY NALWAYA Vs. STATE OF RAJASTHAN

JUDGEMENT

(1.) S.B. Writ Misc Application No. 486/2025 Heard the present application as well as the main writ petition.

(2.) The present miscellaneous application has been filed seeking recall of order dtd. 26/11/2025 passed in S.B. Civil Writ Petition No. 692/2024.

(3.) Considering the reasons given in the application, the same is allowed.