VISHAMBHAR DAYAL Vs. STATE OF RAJASTHAN

JUDGEMENT

(1.) IN the instant case, Vishambhar Dayal was married with Smt. Sushila (deceased), twenty -three/twenty -four years ago. From the womb of Smt. Sushila and loins of Vishambhar Dayal, four children, two sons, namely Raju & Shayar and two daughters, namely Parwati & Suman, were born.

(2.) IT is an admitted fact that on 22.09.2005, the dead -body of Smt. Sushila was found in her matrimonial home in the locality called as Acharya -ki -Dhani, Tan Bari, Fatehpur, falling within the jurisdiction of Police Station, Sadar Fatehpur, District Sikar.

(3.) SMT . Sushila (deceased) on the day of incident was thirty -five years old. She had suffered eight injuries and died due to violence.