LAWS(RAJ)-2015-12-142

SARDARMAL Vs. STATE OF RAJASTHAN & ORS.

Decided On December 16, 2015
SARDARMAL Appellant
V/S
State of Rajasthan And Ors. Respondents

JUDGEMENT

(1.) In both these writ petitions, common question of law and facts are involved, therefore, both are heard together and disposed of by this common order.