(1.) An application (1/23) under Sec. 5 of the Limitation Act for condoning the delay in filing the criminal revision petition has been filed by the applicant-petitioner.
(2.) For the reasons and grounds mentioned in the application, the application is allowed.
(3.) Delay in filing criminal revision petition is, hereby, condoned.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN