(1.) Learned counsel Mr. Devendra Singh Chouhan puts in appearance for respondent No.2 Insurance Company.
(2.) The service on respondent No.1 is dispensed with at the risk of the appellant. Service is hence complete.
(3.) The appeal is reported to be barred by 30 days.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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