(1.) Admit. Issue notice.
(2.) Service on respondent Nos. 1 and 2 is dispensed with at the risk of the appellants.
(3.) Learned counsel Mr. A.K. Dhadhich has put in appearance for respondent No. 3 Insurance Company. Service is hence, complete.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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