MANGI LAL Vs. STATE OF RAJASTHAN

JUDGEMENT

(1.) The present fourth bail application has been filed under Sec. on 439 Cr.P.C. The petitioner has been arrested in connection with F.I.R. No. 282/2020 registered at Police Station Anupgarh, District Sriganganagar for the offences punishable under Ss. 8/22, 25, 29 of the N.D.P.S. Act.

(2.) The third bail application was dismissed as not pressed on 24/11/2023 by this Court.

(3.) Learned Counsel for the petitioner submits that the petitioner is inside the jail since 4/8/2020 and up to this time, out of 12 witnesses, only 3 prosecution witnesses have been examined.