SANTOSH KUMAR GANDHI Vs. MOHD. AYAB

JUDGEMENT

(1.) The present revision petition has been preferred against the order dtd. 3/11/2023 passed by the Additional District Judge No.1, Jodhpur Metropolitan in Civil Original Suit No.300/2023 whereby the application under Order 7 Rule 11 read with Sec. 151, CPC as preferred on behalf of defendant Nos.13 to 15 (hereinafter referred to as 'the defendants') stood rejected.

(2.) Vide the said application, the defendants prayed for the rejection of the plaint on the following counts:

(3.) The learned Trial Court after hearing the counsels and analyzing the law regarding all the issues as raised, proceeded on to observe that the grounds as raised by the defendants were not sufficient for rejection of the plaint in terms of Order 7 Rule 11, CPC.