DRUVI AMIN BIPIN KUMAR Vs. UNION OF INDIA

JUDGEMENT

(1.) Though the matters were listed in 'Fresh' category, at the joint request of both the parties, the same were heard finally today itself.

(2.) Writ Petition No.320/2024 has been filed under Article 226 and 227 of the Constitution of India with the following prayers:-

(3.) Writ Petition No.19574/2023 has been filed under Article 226 and 227 of the Constitution of India with the following prayers:-