LAWS(RAJ)-2024-3-6

GAVARI DEVI Vs. SARDAR KHAN

Decided On March 11, 2024
Gavari Devi Appellant
V/S
SARDAR KHAN Respondents

JUDGEMENT

(1.) Lawyers are abstaining from work.

(2.) None has appeared for the appellants.

(3.) On 26/7/2023, none appeared on behalf of the appellants and the following order was passed by the Court: