IN RE: DIGNITY, RESPECT & HONOUR OF GIRL AND WOMEN Vs. IN RE: DIGNITY, RESPECT & HONOUR OF GIRL AND WOMEN

JUDGEMENT

(1.) Verse 3.56 of Manusmriti says:-

(2.) The Right to Dignity and Decency ensure that every women is treated with respect and honour. This right protects women from any kind of harassment, abuse or violence that undermine their dignity. It is vital to create an environment where women can live and work without fear of discrimination and degradation.

(3.) Every women should live a life of respect, equality and decency, free from any kind of fear, force, violence and discrimination. According to Article 21 of the Constitution of India, every citizen, including women is entitled to the right to life and dignity.