LAWS(RAJ)-2024-5-324

MISHRI KHAN Vs. STATE OF RAJASTHAN

Decided On May 27, 2024
Mishri Khan Appellant
V/S
STATE OF RAJASTHAN Respondents

JUDGEMENT

(1.) Earth is the only known planet having life in this Universe. Earth is the only planet which can sustain life on it. We do not have a planet-B which we can move onto. Earth is the home of million species including living and non-living.

(2.) Our planet is definitely a priceless gift from God. It is the principal saver of all essential nutrients for all living things on the planet. Earth provides everything we need, including the food we eat, the clothes we wear, the homes we live in. Earth is known as 'Mother Earth' because like our mother, she is always nursing us and providing for all of our needs.

(3.) On Earth, there are humans, animals, plants, water bodies, land, mountains, dirt and so no. Our planet is the only place on the globe where living things can survive. As a result, it becomes increasingly critical and crucial to save our planet.