CHIRANJI & ORS. Vs. STATE OF RAJASTHAN

JUDGEMENT

(1.) D.B. Criminal Appeal No. 1099/2006 has been preferred by four persons namely Chiranji S/o. Maddu Ji, Ramesh S/o. Sampat Lal, Suresh S/o. Sampat Lal and Latoor S/o. Maddhu Ji. They all are residents of Village Kundera, Sawai Madhopur.

(2.) D.B. Criminal Appeal No. 1013/2006 hate been instituted by Ganpat S/o. Maddu, and Surajmal S/o. Ramswaroop.

(3.) Four co-accused of the appellants, namely Ramswaroop S/o. Mishrya, Prahlad S/o. Govind, Radheyshyam S/o. Ramswaroop and Kamlesh S/o. Latoor Lal, have preferred no appeal.