(1.) HEARD learned counsel for the parties.
(2.) HAVING secured 72% marks in Secondary Examination with the subjects in Physics, Chemistry and Biology by the respondent -1 (petitioner), who is a candidate belonging to Scheduled Caste category, she appeared in the Joint Entrance Test (JET) - 2013 for various programmes including B.Sc. (Hons.) Agriculture. She secured 33.48% marks in the JET -2013, whereas the cut off marks in her category for admission were 18.44%.
(3.) THE respondent No. 1 with 33.48% marks, applied for admission in B.Sc.(Hons.) Agriculture course. The University admitted her to the said course. After her admission, the University found that she, having opted 'Home Science' as one of the subjects in the Joint Entrance Test, could not be admitted in B.Sc. (Hons.) Agriculture and cancelled her admission. By that time, the respondent No. 1 -petitioner, admitted in the college of Agriculture, Mandore, Jodhpur and started pursuing her studies.