LAWS(RAJ)-2014-5-118

RAJASTHAN PUBLIC SERVICE COMMISSION Vs. PARVINDER KAUR

Decided On May 02, 2014
RAJASTHAN PUBLIC SERVICE COMMISSION Appellant
V/S
Ms. Parvinder Kaur And Ors. Respondents

JUDGEMENT

(1.) In Misc. Application 244/2014 seeking condonation of delay: -

(2.) HEARD Mr. Tanveer Ahmed, learned counsel for the applicant.

(3.) THE misc. application stands allowed.