ORIENTAL INSURANCE CO LTD Vs. SARDAR SADHU SINGH

Referred Judgements :-

BACKE V. SMITH [REEFRRED TO]
GREY V. PEARSON [REEFRRED TO]
QUINN V. LEATHEM [REEFRRED TO]
NATIONAL INSURANCE CO.LTD. V. KASTOORI DEVI [REEFRRED TO]
MANAVIKRAMAN V. COLLR. NILGIRIS [REEFRRED TO]
NATIONAL SEWING THREAD CO LIMITED CHIDAMBARAM THE REGISTRAR OF TRADE MARKS VS. JAMES CHADWICK AND BROS LIMITED:JAMES CHADWICK AND BROS LIMITED [REEFRRED TO]
UNION OF INDIA VS. MOHINDRA SUPPLY CO [REEFRRED TO]
GARIKAPATI VEERAYA VS. N SUBBIAH CHOUDHRY [REEFRRED TO]
HANSKUMAR KISHAN CHAND UNION OF INDIA VS. UNION OF INDIA [REEFRRED TO]
J K COTTON SPINNING AND WEAVING VS. STATE OF UTTAR PRADESH [REEFRRED TO]
STATE OF ORISSA VS. SUDHANSU SEKHAR MISRA [REEFRRED TO]
POLESTAR ELECTRONIC PRIVATE LIMITED UNION OF INDIA DELHI CLOTH AND GENERAL MILLS CO LIMITED BLUE STAR LIMITED DELHI CLOTH AND GENERAL MILLS CO LIMITED DEEPAK OIL MILLS DEEPAK OIL MILLS TRADING ENGINEERS DEEPAK OIL MILLS KRISHAN VS. ADDITIONAL COMMISSIONER SALES TAX: J K SYNTHETICS LTD [REEFRRED TO]
U P STATE ELECTRICITY BOARD VS. HARI SHANKAR JAIN [REEFRRED TO]
B N MUTTO VS. T K NANDI [REEFRRED TO]
STATE OF WEST BENGAL VS. GOURANGALAL CHATTERJEE [REEFRRED TO]
MUNICIPAL CORPORATION OF DELHI VS. KULDIP LAL BHANDARI [DISSENTED FROM]
RAJMATA VIJAYARAJE SCINCIA VS. MAHARAJA MADHAVRAO SCINDIA [REEFRRED TO]
UTTAM SINGH VS. NATIONAL INSURANCE CO LTD [REEFRRED TO]
SHANTI DEVI VS. GENERAL MANAGER HARYANA ROADWAYS AMBALA [DISSENTED FROM]
GENERAL MANAGER H HAZARIBAGH AREA OF CENTRAL COALFIELDS LTD VS. ANJAN BANERJEE [REEFRRED TO]
SECRETARY OF STATE VS. HINDUSTAN CO-OPERATIVE INSURANCE SOCIETY LTD [REEFRRED TO]
THE KOLLEGAL SILK FILATURES LIMITED VS. THE PROVINCE OF MADRAS BY THE DIRECTOR OF INDUSTRIES AND COMMERCE [REEFRRED TO]