BHADRA BAHU Vs. STATE OF RAJASTHAN

JUDGEMENT

(1.) Heard learned counsel for the parties.

(2.) Status quo versus revolution Protagonists of status quo want that the status quo should be maintained and at the most, revolutionary changes should be allowed. Revolutionaries want revolution in all spheres of life, touching the social structure, economic conditions and political system. 2A. Extreme of both may not be correct, the truth lies in between the two.

(3.) The rich heritage and culture of the country has to be preserved and in that matter, the protagonists of status quo will have a better say and can put up the case in a better way showing that the doctrine of evolution should be applied.