MUNICIPAL BOARD BHARATPUR Vs. RAMJI LAL

Referred Judgements :-

BATUL BEGAM V. HEM CHANDRA [REFERRED TO]
Audimulam Venkataseshayya VS. Penubotha Virayya [REFERRED TO]
MARITIME ELECTRIC CO LTD VS. GENERAL DAIRIES LTD [REFERRED TO]
BIKAN MAHURI VS. BIBI WALIAN [REFERRED TO]
BINDESWARI CHARAN SINGH VS. BAGESHWARI CHARAN SINGH [REFERRED TO]
MOHAN RAM (MINOR) AND ORS. VS. T.L. SUNDARARAMIER AND ORS. [REFERRED TO]