(1.) This petition has been filed by the petitioner with the following prayer:
(2.) With effect from 28/12/2007 to 8/5/2015 was treated as dies non and no pay and other allowances were given for this period.
(3.) All other service benefits were granted to the petitioner w.e.f. 8/5/2015 i.e. from the date of his acquittal.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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