(1.) The petitioner has challenged the transfer order dtd. 16/10/2022 on two counts :
(2.) Mr. Bhavit Sharma, learned counsel for the respondents opposed petitioner's prayer.
(3.) So far as petitioner's first ground is concerned, the same has been set at rest by this Court vide order dtd. 6/12/2022 in the case of Pramod Saini Vs. Chief Engineer, JdVVNL & Ors : SB Civil Writ Petition No.16080/2022.