(1.) The instant criminal miscellaneous petition has been preferred by the petitioner under Sec. 482 Cr.P.C. for quashing the FIR No.437/2021 registered at Police Station Udaimandir, District Jodhpur City (East) for the offences under Ss. 420, 406 and 120-B IPC.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN