LAWS(RAJ)-2023-2-53

SHANTI LAL Vs. STATE OF RAJASTHAN

Decided On February 15, 2023
SHANTI LAL Appellant
V/S
STATE OF RAJASTHAN Respondents

JUDGEMENT

(1.) This habeas corpus petition has been filed by one Shantilal alleging that his wife is missing since 12/7/2018 and in relation to that he lodged a Missing Person Report No.4/2018 at Police Station Karda, District Jalore.