MANOJ Vs. STATE OF RAJASTHAN

JUDGEMENT

(1.) The instant second bail application has been filed under Sec. 439 Cr.P.C. on behalf of accused-petitioner. The petitioner has been arrested in connection with FIR No.31/2020 registered at Police Station Vijaypur, District Chittorgarh for the offence(s) under Ss. 8/15, 25, 29 of the N.D.P.S. Act.