LAWS(RAJ)-2023-10-19

DURGESH LAL Vs. STATE OF RAJASTHAN

Decided On October 07, 2023
Durgesh Lal Appellant
V/S
STATE OF RAJASTHAN Respondents

JUDGEMENT

(1.) The present bail application has been filed under Sec. 439 Cr.P.C. The petitioner has been arrested in connection with FIR No.41/2023, Police Station Jhadole, Distt. Udaipur for the offence under Sec. 376 of IPC.