LAWS(RAJ)-2023-8-58

ADARSH VIDYA MANDIR SOCIETY Vs. STATE OF RAJASTHAN

Decided On August 31, 2023

Adarsh Vidya Mandir Society Appellant

V/S

STATE OF RAJASTHAN Respondents

Referred Judgements :-

UIT AND ORS. VS. MAHARANA PRATAP SMARAK SAMITI [REFERRED TO]
UMC TECHNOLOGIES PRIVATE LIMITED VS. FOOD CORPORATION OF INDIA [REFERRED TO]

JUDGEMENT

(1.) The present writ petition has been filed under Articles 226 and 227 of the Constitution of India with the following prayers:-

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ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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