(1.) An application (IA No. 1/2022) has been filed in SBCWP No. 10359/2016 under Order 22 Rule 3 of CPC for substitution of the legal representatives of the petitioner on record.
(2.) For the reasons stated therein, the same is allowed.
(3.) Amended cause title is already placed on record.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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