LAWS(RAJ)-2023-7-9

CHIMAN SINGH Vs. STATE OF RAJASTHAN

Decided On July 10, 2023
CHIMAN SINGH Appellant
V/S
STATE OF RAJASTHAN Respondents

JUDGEMENT

(1.) This application for bail under Sec. 439 Cr.P.C. has been filed by the petitioner who has been arrested in connection with FIR No.233/2022 registered at Police Station Sendra, District Pali, for offences under Ss. 450, 376(2)(N), 506 IPC.