(1.) With the consent of the parties, this appeal is heard finally. Since we are inclined to dispose off this appeal on one short ground, we consider it unnecessary to give details of the facts leading to filing of the writ petition and the order passed by the Ld. Single Judge.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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