AMARJEET SINGH Vs. STATE OF RAJASTHAN

JUDGEMENT

(1.) This second application for bail under Sec. 439 Cr.P.C. has been filed by the petitioner who has been arrested in connection with F.I.R. No.23/2020, registered at Police Station New Mandi Gharsana, District Sri Ganganagar for the offence under Sec. 8/21, 25 NDPS Act.

(2.) The first application for bail was dismissed as not pressed vide order 4/9/2020.

(3.) Learned counsel for the petitioner submitted that during Nakabandi on 2/2/2020, the present petitioner along with coaccused Jaskaran Singh was intercepted and from a white plastic bag carried by them, total 25 boxes of NrxTramadol Hydrochloride Tablets 100mg Trio-SR were recovered. Each box contained 25 strips and as such the number of total strips recovered from 25 boxes, comes to 625 strips. Further, each strip (10 tablets) weighed 4.05gms., thus, the total weight 625x4.05=2531.25 gms.