NEERJA MODI SCHOOL Vs. STATE OF RAJASTHAN

Referred Judgements :-

THOMPSON V. DIBDIN [REFERRED TO]
CORPORATION OF CITY OF TORONTO V. ATTORNEY-GENERAL FOR CANADA [REFERRED TO]
DR. R. VENKATCHALAM AND ORS. ETC. V. DY. TRANSPORT COMMISSIONER AND ORS. ETC. [REFERRED TO]
STATE OF UTTAR PRADESH VS. PRINCIPAL ABHAY NANDAN INTER COLLEGE AND ORS. [REFERRED TO]
RAM NARAIN SONS LIMITED VS. ASST COMMISSIONER OF SALES TAX [REFERRED TO]
RAM NARAIN SONS LIMITED VS. ASST COMMISSIONER OF SALES TAX [REFERRED TO]
ABDUL JABAR BUTT VS. STATE OF JAMMU AND KASHMIR [REFERRED TO]
VENKATARAMANA DEVARU STATE OF MYSORE VS. STATE OF MYSORE:VENKATARAMANA DEVARU [REFERRED TO]
COMMISSIONER OF INCOME TAX MYSORE TRAVANCORE COCHIN AND COORG BANGALORE COMMISSIONER OF INCOME TAX BANGALORE VS. INDO MERCANTILE BANK LIMITED PANGAL VITTAL NAYAK AND CO LIMITED [REFERRED TO]
COMMISSIONER OF INCOME TAX MYSORE TRAVANCORE COCHIN AND COORG BANGALORE COMMISSIONER OF INCOME TAX BANGALORE VS. INDO MERCANTILE BANK LIMITED PANGAL VITTAL NAYAK AND CO LIMITED [REFERRED TO]
TAHSILDAR SINGH VS. STATE OF UTTAR PRADESH [REFERRED TO]
M PENTIAH VS. MUDDALA VEERAMALLAPPA [REFERRED TO]
SHAH BHOJRAJ KUVERJI OIL MILLS AND GINNING FACTORY VS. SUBHASH CHANDRA YOGRAJ SINHA [REFERRED TO]
KEDARNATH JUTE MANUFACTURING COMPANY LIMITED VS. COMMERCIAL TAX OFFICER [REFERRED TO]
NARESH SHRIDHAR MIRAJKAR VS. STATE OF MAHARASHTRA [REFERRED TO]
KHUDIRAM DAS VS. STATE OF WEST BENGAL [REFERRED TO]
DWARKA PRASAD VS. DWARKA DAS SARAF [REFERRED TO]
MANEKA GANDHI VS. UNION OF INDIA [REFERRED TO]
S P JAIN VS. KRISHNA MOHAN GUPTA [REFERRED TO]
RESERVE BANK OF INDIA UNION OF INDIA PEERLESS GENERAL FINANCE AND INVEST MENT CO LIMITED STATE OF WEST BENGAL VS. MENT COMPANY LIMITED:PEERLESS GENERAL FINANCE AND INVEST MENT COMPANY LIMITED:RESERVE BANK OF INDIA:PEERLESS GENERAL FINANCE AND INVEST MENF COMPANY LIMITED [REFERRED TO]
TINSUKHIA ELECTRIC SUPPLY COMPANY LIMITED VS. STATE OF ASSAM [REFERRED TO]
TMA PAI FOUNDATION VS. STATE OF KARNATAKA [REFERRED TO]
BRAHMO SAMAJ EDUCATION SOCIETY VS. STATE OF WEST BENGAL [REFERRED TO]
MAULAVI HUSSEIN HAJI ABRAHAM UMARJI VS. STATE OF GUJARAT [REFERRED TO]
P A INAMDAR VS. SATE OF MAHARASHTRA [REFERRED TO]
UCO BANK VS. RAJINDER LAL CAPOOR [REFERRED TO]
PTC INDIA LTD VS. CENTRAL ELECTRICITY REGULATORY COMMISSION [REFERRED TO]
GRID CORPORATION OF ORISSA LTD VS. EASTERN METALS AND FERRO ALLOYS [REFERRED TO]
GLANROCK ESTATE P LTD VS. STATE OF TAMIL NADU [REFERRED TO]
SOCIETY FOR UN AIDED PRIVATE SCHOOLS OF RAJASTHAN VS. U O I [REFERRED TO]
SOCIAL JURIST, A CIVIL RIGHTS GROUP VS. GOVT OF NCT OF DELHI [REFERRED TO]
STATE OF GUJARAT VS. HON’BLE MR. JUSTICE R.A.MEHTA [REFERRED TO]
THE DALY COLLEGE VS. STATE OF M.P. [REFERRED TO]
UNION OF INDIA VS. DILEEP KUMAR SINGH [REFERRED TO]
M/S. CASIO INDIA CO. PVT. LTD. VS. STATE OF HARYANA [REFERRED TO]
SOUJANYA PATEL TRUST, VIJAYANAGAR, BANGALORE VS. STATE OF KARNATAKA AND OTHERS [REFERRED TO]
MEDICAL COUNCIL OF INDIA VS. STATE OF KERALA & ORS. [REFERRED TO]
MAVILAYI SERVICE COOPERATIVE BANK LIMITED VS. COMMISSIONER OF INCOME TAX, CALICUT [REFERRED TO]
UNION OF INDIA VS. VKC FOOTSTEPS INDIA PVT LTD [REFERRED TO]
KERALA STATE ELECTRICITY BOARD VS. THOMAS JOSEPH ALIAS THOMAS M. J. [REFERRED TO]
VIVEK NARAYAN SHARMA VS. UNION OF INDIA [REFERRED TO]