(1.) Heard learned counsel for the petitioner.
(2.) The petitioner is facing trial for offence under Sec. 138 of
(3.) The Negotiable Instruments Act.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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