LAWS(RAJ)-2023-3-15

GIRISH CHANWARIYA Vs. STATE OF RAJASTHAN

Decided On March 13, 2023
Girish Chanwariya Appellant
V/S
STATE OF RAJASTHAN Respondents

JUDGEMENT

(1.) The lawyers are abstaining from work and are not appearing before the court.

(2.) Heard the petitioner No.1.

(3.) The present writ petition has been filed for the following relief: