(1.) On 10/2/2023, copy of the petition was ordered to be supplied to learned AAG, who was directed to file the factual report.
(2.) On 21/2/2023, the following order was passed by the Court:-
(3.) Today also, none is present for the petitioner.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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