GOVIND AGARWAL Vs. STATE OF RAJASTHAN

JUDGEMENT

(1.) Heard learned counsel for the parties.

(2.) The present writ petition has been filed with the following prayers:-

(3.) Learned Senior Counsel for the petitioners submits that in an earlier litigation on similar issue, while deciding, this Court on 2/12/2023 in S.B. Civil Writ Petition No.15983/2023 (Govind Agarwal Vs. State of Rajasthan and Ors.) has passed the following orders:-