SAHDEV RAM Vs. STATE OF RAJASTHAN

JUDGEMENT

(1.) In S.B. Criminal Misc. Petitions No. 6112/2022 & 5571/2022: The petitioners have preferred these criminal misc. petitions claiming the following reliefs:- Petition No. 6112/2022 :-

(2.) The present petitioner-Mehram Fardoda is the father-in-law of respondent No.8-Prem w/o Ramparkash and respondent No.9- Karma w/o Mahipal Fardoda.

(3.) In pursuance of the order dtd. 9/11/2022 passed by this Hon'ble Court in all the three above-numbered petitions (No.6112/2022, 326/2022 & 5571/2022), the parties appeared before the learned Mediator for the mediation proceedings; whereupon, after conducting the mediation proceedings, the learned Mediator prepared a report dtd. 21/11/2022, which reads as under: