LAWS(RAJ)-2023-3-205

S. S. TAK Vs. STATE OF RAJASTHAN

Decided On March 27, 2023
S. S. Tak Appellant
V/S
STATE OF RAJASTHAN Respondents

JUDGEMENT

(1.) With the consent of all the parties, the matter has been heard finally.

(2.) The petitioner having served Jai Narayan Vyas University as a Professor was appointed as a Member of the Rajasthan Public Service Commission (hereinafter referred to as 'RPSC').

(3.) The petitioner having joined as a Member on 10/11/1999 continued for six years till his engagement came to an end on 9/11/2005.