SANJAY Vs. STATE OF RAJASTHAN

JUDGEMENT

(1.) Counsel for the petitioner submits that a Coordinate Bench of this Court in Laxmi Kanwar vs. The State of Rajasthan & Ors. :

(2.) The Coordinate Bench of this Court in the case of Laxmi Kanwar (supra) inter-alia observed and directed as under:

(3.) In view of submissions made, the present writ petition is also disposed of in the light of and with similar directions as given in the case of Laxmi Kanwar (supra).